Cyril Amarchand Mangaldas acted for Mapletree Logistics Trust Management Ltd. (in its capacity as manager of Mapletree Logistics Trust (“MLT”)), HSBC Institutional Trust Services (Singapore) Limited, which is MLT’s trustee, and the purchasing entity of MLT), in respect of acquisition of an operating logistic/ industrial park in Mumbai, constructed on land aggregately admeasuring 23.53 acres, situated in Bhiwandi, Maharashtra - 421101, through acquisition of an investment holding company and a property holding company from unrelated third parties.
The transaction team was led by Siddharth Hariani, Partner; with support from Vaishnavi Eshwar, Principal Associate; Piyush Langade, Senior Associate; Shubham Shanu and Rishika Raghuwanshi, Associates. Abhilash Pillai, Ritha Ulbyre, Jinal Mehta, Partners; with support from Anjali Kadam, Consultant; Ankita Shah, Senior Associate; Astha Krishna, and Abhigyaan AH, Associates; assisted in title due diligence and title related transaction documentation. Srinivas Chatti, Partner; with support from Aishwarya Wagle, Principal Associate; Aniket Nighojkar and Akash Ganapathy, Associates; assisted in litigation due diligence. Vijay Pratap Singh Chauhan, Partner; assisted with the competition aspect of the transaction.
About Cyril Amarchand Mangaldas
Cyril Amarchand Mangaldas (CAM) is India’s leading law firm with a global reputation of being trusted advisers to its clients. The Firm advises a large and diverse set of clients, including domestic and foreign commercial enterprises, financial institutions, private equity and venture capital funds, start-ups, government and regulatory bodies. The Firm’s generalists, specialists and senior ex-regulators expertly guide clients across a spectrum of transactions, sectors and regulations. With over 1400 lawyers including 220 Partners, the Firm is a full-service law firm with offices in key business centres at Mumbai, Delhi-NCR, Bengaluru, Ahmedabad, Hyderabad, Chennai, GIFT City, Singapore and Abu Dhabi.
The Firm has been named “Law Firm of the Year 2025” and consistently recognised as “Best Overall Law Firm” by the IBLJ Indian Law Firm Awards. It received “National Law Firm of the Year: India” at the IFLR Asia-Pacific Awards for the second consecutive year in 2023 and 2022 and “Innovation in Advancing Markets” award at the FT Innovative Lawyers Asia Pacific 2022 Awards. The Firm also won “India Deal Firm of the Year” at the ALB India Awards and “Firm of the Year” at the IFLR1000 India Awards in 2022.
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